SARWAR ALAM CHOWDHURY Vs. GOVERNMENT OF BANGLADESH
Decided On May 27, 2015
Sarwar Alam Chowdhury Appellant
V/S
Government Of Bangladesh Respondents
JUDGEMENT
(1.) On an application under article 102 of the Constitution of the Peoples Republic of Bangladesh made by the petitioners, this Court on 04.05.2002 was pleased to issue a Rule Nisi in the following terms: