LAWS(BANG)-2014-7-2

FEROZ ALAM Vs. MD. JAHANGIR HOSSAIN

Decided On July 14, 2014
Feroz Alam Appellant
V/S
Md. Jahangir Hossain Respondents

JUDGEMENT

(1.) The Rule issued in this Civil Revision is about sustainability of the judgment and order dated 17-07-2005 by which the learned Joint District Judge (in- charge), 1st Court, Patuakhali allowed Title Appeal No. 175 of 2002 and thereby decreed Title Suit No. 19 of 1998 on reversing the judgment of dismissal dated 06-11-2002 passed by the learned Assistant Judge, Kolapara, Patuakhali in the said suit.