(1.) This Rule Nisi was issued calling upon the respondents to show cause as to why they shall not be directed to transfer/absorb the petitioners in the revenue set-up immediately with effect from 1.7.2013.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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