(1.) The legal issue raised in this Civil Revision is whether the Execution Court can, in an Artha Jari Case, inquire about the propriety of the price quoted in an auction sale process and reject the highest bid, if not satisfied about the sufficiency of the price.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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