(1.) This appeal, by leave, by the appellants, arises out of the judgment and order dated 02.12.1999 passed by a Division Bench of the High Court Division in Writ Petition No. 4660 of 1997 making the Rule absolute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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