(1.) This Civil Appeal, by leave, is directed against the judgment and order dated 21.11.2007 passed by a Single Bench of the High Court Division in Civil Revision No. 320 of 2005 making the Rule absolute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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