(1.) This Civil Petition for Leave to Appeal is directed against the judgment and order dated 24.05.2009 passed by the High Court Division in Civil Revision No.3987 of 2008 discharging the rule.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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