LAWS(BANG)-2014-11-7

JOHORA BIBI Vs. TOZAMMAL HOSSAIN

Decided On November 25, 2014
Johora Bibi Appellant
V/S
Tozammal Hossain Respondents

JUDGEMENT

(1.) This appeal by leave is directed against the judgement and order of the High Court Division dated 22nd of August, 2005 passed in Civil Revision No. 2102 of 1999 allowing an application for review.