ABDUR RAHIM KHAN Vs. MD. ABDUS SAMAD

JUDGEMENT

(1.) The Rule issued in this Civil Revision under section 115(1) of the Code of Civil Procedure, 1908 (shortly the Code, 1908) is about sustainability of the judgment and decree dated 16-04-2003 by which the learned Joint District Judge,2nd Court (In-charge), Nilphamari dismissed Other Class Appeal No. 97 of 2001 and thereby affirmed those dated 04-9-2001 passed by the learned Senior Assistant Judge, Sayadpur, Nilphamari dismissing Other Class Suit No. 33 of 1996.