(1.) This criminal petition for leave to appeal is directed against the judgement and order dated 10.03.2011 passed by a Division Bench of the High Court Division in Criminal Appeal No. 3395 of 2001 allowing the appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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