(1.) The two appeals, CA No. 24 of 1992 and CA No. 82 of 1992 and Civil Petition for leave to appeal No. 346 of 1992 were heard together and are now disposed of by this judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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