LAWS(BANG)-2013-5-4

M. SHAHIDUL KARIM Vs. NATIONAL BOARD OF REVENUE

Decided On May 28, 2013
M. Shahidul Karim Appellant
V/S
National Board Of Revenue Respondents

JUDGEMENT

(1.) These four customs appeal under section 196D of the Customs Act, 1969 arising out of same nature of orders dismissing four separate appeals purportedly under section 196A of the Customs Act have been heard together and are being disposed of by one judgment.