MD. HUMAYUN KABIR BHUIYAN Vs. JOINT DISTRICT JUDGE
Decided On June 09, 2013
Md. Humayun Kabir Bhuiyan Appellant
V/S
Joint District Judge Respondents
JUDGEMENT
(1.) These two writ petitions between the same parties involving common
questions of facts and law have been heard together and are being disposed of
by one judgment.