(1.) These three customs appeals under section 196D of the Customs Act, 1969 arising out of same nature of orders dismissing three separate appeals purportedly under section 196A of the Customs Act have been heard together and are being disposed of by one judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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