(1.) This Rule at the instance of a borrower was issued challenging inclusion of his name in the report dated 10.10.2010 published by the Credit Information Bureau of Bangladesh Bank showing him as a defaulting- borrower.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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