(1.) In this Rule an order of Bangladesh Bank containing Memo No. (xxx)/144/478/2003-1489 dated 19.05.2003 issued under the signature of its Assistant Director (herein respondent 3) canceling the petitioner's money changer license has been challenged.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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