LAWS(BANG)-2012-7-1

MD. FAZLUL HAQUE Vs. GOVERNMENT OF BANGLADESH

Decided On July 25, 2012
Md. Fazlul Haque Appellant
V/S
Government Of Bangladesh Respondents

JUDGEMENT

(1.) This Rule nisi was issued challenging a letter as contained in Memo No. Hj. ¢f-1061/93/1180/L. ®p dated 1.2.1994 (annex-G to the writ petition) allotting a rehabilitation plot in favour of deceased respondent No.7 Kofiluddin.