(1.) Criminal Revision Nos. 2047 and 2048 of 1993 have been taken up for disposal by a common judgment as the learned Sessions Judge, Disposed of two Criminal Appeal Nos. 25 and 26 of 1993 on 31.10.1993 by a common judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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