(1.) Both the Civil Petitions for leave to Appeal arising out of the same impugned judgment and order having been heard together are now being disposed of by this common judgment as they do involve common question of law and fact.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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