LAWS(BANG)-2012-2-10

STATE Vs. BADIUZZAMAN ALIAS BADU

Decided On February 15, 2012
STATE Appellant
V/S
Badiuzzaman Alias Badu Respondents

JUDGEMENT

(1.) This reference under Section 374 of the Code of Criminal Procedure (briefly as the Code) has been made by learned Sessions Judge, Narayangonj, for confirmation of death sentence of condemned-prisoner.