LAWS(BANG)-1981-12-3

DACCA MUNICIPAL CORPORATION Vs. SONALI BANK

Decided On December 03, 1981
Dacca Municipal Corporation Appellant
V/S
SONALI BANK Respondents

JUDGEMENT

(1.) I have had the advantage of going through the judgments proposed to be delivered by my learned brother Badrul Haider Chowdhury, and Shahabuddin Ahmed, JJ. and I concur with the decision of Shahabuddin Ahmed,J.Fazle Munim J.

(2.) In other cases.