MOHAMMAD TAYEEB Vs. MOULANA ABUL KALAM AZAD

JUDGEMENT

(1.) I have had the advantage of reading the draft of the judgments proposed to be delivered by my learned brothers Md. Abdul Wahhab Miah and Syed Mahmud Hossain, J J. While agreeing with Syed Mahmud Hossain, J., I would like to share and advert my thoughts by way of supplementing his opinion, but in brief.