(1.) This petition for leave to appeal is directed against the judgment and order dated the 24th day of August, 2010 passed by the High Court Division in Criminal Revision No.1717 of 2009 discharging the Rule.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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