(1.) The instant appeal by the plaintiff is directed against the judgment and decree dated 11.02.2001(decree signed on 15.02.2001) passed by the Subordinate Judge and Judge, Artha Rin Adalat, Sylhet in Title Suit No. 06 of 2000.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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