(1.) The instant appeal by the principal-defendant is directed against the judgment and decree dated 4.3.2002 (decree signed on 16.3.2002) passed by the Joint District Judge, 1st Court, Chittagong in Other Suit No. 137 of 2000.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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