MD. JAHIR UDDIN Vs. MD. MOLIN ALI

JUDGEMENT

(1.) This Rule at the instance of plaintiff-respondents was issued on an application under section 115 (1) of the Code of Civil Procedure to examine the legality of judgment and decree dated 15.5.2006 passed by the First Court of Joint District Judge, Gaibandha in Other Appeal No.40 of 2005 allowing the same and thereby reversing those dated 23.11.2004 passed by the Senior Assistant Judge, Gobindaganj, Gaibandha in Other Class Suit No.8 of 1997 decreeing the suit.