LAWS(BANG)-2010-4-3

ADVOCATE MD. SALAHUDDIN DOLON Vs. GOVERNMENT OF BANGLADESH

Decided On April 08, 2010
Advocate Md. Salahuddin Dolon Appellant
V/S
Government Of Bangladesh Respondents

JUDGEMENT

(1.) On 28.6.2009, the learned Attorney General Mr. Mahbubey Alam produced The Daily Samakal in which at page 9 a news item was published under the caption [XXX XXX XXX] (uncivilized). Having gone through the news report, we found that very derogatory remarks were made by Mr. Arif Ahmed, Upazila Education Officer, Sadar Upazila, Kurigram to the Headmistress of Attaram Bishawar Government Primary School.