(1.) The instant appeal by the plaintiff is directed against the judgment and decree dated 12.01.2000 (decree signed on 18.01.2000) passed by the Judge, 1st Artha Rin Adalat, Chittagong in Mortgage Suit No. 43 of 1997 decreeing the suit, in part.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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