NASIM ANWAR HOSSAIN Vs. BANGLADESH BANK

JUDGEMENT

(1.) This Rule Nisi, at the instance of the writ petitioner Nasim Anwar Hossain, share holder of a private limited company, was issued calling in question the inclusion of her name in the report published and circulated by the Credit Information Bureau (in brief CIB) of Bangladesh Bank showing her name as related with Ben-Lub Pte Ltd., a defaulting borrower company against borrower code No.56421.