LAWS(SIK)-2019-7-19

ANISH SHARMA Vs. STATE OF SIKKIM

Decided On July 16, 2019
Anish Sharma Appellant
V/S
STATE OF SIKKIM Respondents

JUDGEMENT

(1.) None appears for Respondent No. 8.

(2.) Mr. Ramesh Sharma, learned counsel for Respondent No. 9 seeks to withdraw his Vakalatnama on personal grounds.

(3.) Permission granted.