(1.) On 15.04.2013 around 10:40 hours one taxi vehicle (Scorpio) bearing registration No. Sk.01J/1501 driven by Suren Gurung, the Revisionist herein, was on the way from Rongli to Gangtok. The Revisionist parked the car to attend to natures call. Few passengers also alighted. Thereafter, the said vehicle rolled back and tumbled about 100 meters below the road at 5th Mile on Rorathang-Rangpo Road. One Bikram Rai succumbed to his injuries sustained in the accident while other occupants sustained bodily injuries, both grievous as well as simple.
(2.) On 15.04.2013 on receipt of the information a First Information Report (FIR) was registered and the investigation taken up.
(3.) Charge-sheet No. 8 dated 26.07.2013 was filed against the Revisionist on finding prima facie offences made out under Sec. 279, 304-A, 338, 337 Indian Penal Code, 1860 (IPC) read with Sec. 3, 9 III (b) of Motor Vehicles Act, 1988 although in the Final Form/Report under Sec. 173 Crimial P.C. 1973 under the head "(xvi) Under Act/sSections: 304-A/279/336/337/IPC r/w 183/184 CMM Act, 1988." has been endorsed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN