LAWS(SIK)-2026-2-10

COMMISSIONER OF CENTRAL GOODS AND SERVICES, TAX AND CENTRAL EXCISE Vs. M/S SUN PHARMA LABORATORIES LIMITED

Decided On February 17, 2026

Commissioner Of Central Goods And Services, Tax And Central Excise Appellant

V/S

M/S Sun Pharma Laboratories Limited Respondents

JUDGEMENT

(1.) Heard Learned Deputy Solicitor General of India (DSGI) for the Appellant. This Appeal is admitted on the following substantial question of law;

(2.) Issue Notice to the Respondent returnable by six (06) weeks.

(3.) An affidavit of service has been filed by the Appellant.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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Contact Numbers

8000853936
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Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

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