(1.) Heard Learned Senior Counsel for the Petitioner.
(2.) Issue Notice to the Respondents.
(3.) Learned Deputy Solicitor General of India is present for the Respondents No.1 to 7, 9 and 10 on advance Notice and waives formal Notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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