LAWS(SIK)-2026-2-13

KARMA LODAY GYATSO Vs. TENZING PEMA

Decided On February 20, 2026
Karma Loday Gyatso Appellant
V/S
Tenzing Pema Respondents

JUDGEMENT

(1.) Heard Learned Counsel for the Petitioner.

(2.) None appears for the Respondent.

(3.) Issue Notice to the Respondent.