WINNER AND FUERZAA Vs. CHIEF ENGINEER, BRO

JUDGEMENT

(1.) In the instant Writ Petition, the prayer of the Petitioner is as follows;

(2.) The letter dtd. 5/9/2023 (Annexure P15) referred to in the prayer extracted (supra), details inter alia the Firms which qualified and the Firms which disqualified for further participation in price/commercial/financial bid in the tendering process, for construction/improvement of road, Singtam-Dikchu, from CL-9 to NHDL specifications, through EPC mode between 10.00 (0.00) to KM 32.700 (Existing) (KM 32.110 proposed) (Net design length 22.110) under 87 RCC/764 BRTF under project Swastik in Sikkim State Job No.D-BR-I/01/SWT/2022-23. The name of the Petitioner appears at serial No. (g) of the said letter informing the Petitioner that they have disqualified.

(3.) Letter dtd. 18/9/2023 (Annexure P20) also referred to in the prayer of the Petitioner extracted hereinabove, is addressed to the Petitioner by the Respondent, informing the Petitioner inter alia as follows;