(1.) This is to consider an application under Sec. 378(4) of the Code of Criminal Procedure, 1973.
(2.) Heard Learned Counsel for the Applicant and Learned Counsel for the Respondent No.1.
(3.) Learned Assistant Government Advocate for the Respondent No. 2 had no submissions to make.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN