(1.) This application under sec. 11 of the Arbitration and Conciliation Act, 1996 (as amended till date), shall be taken up for consideration only after all the Respondents have been duly served.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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