LAWS(SIK)-2022-2-10

UWENDRA THAPA ALIAS NORDY Vs. TSEWANG DORJEE RINZING

Decided On February 21, 2022
Uwendra Thapa Alias Nordy Appellant
V/S
Tsewang Dorjee Rinzing Respondents

JUDGEMENT

(1.) After hearing the matter for some time Ms. Gita Bista, learned counsel for the petitioners desires to withdraw this petition. She is permitted to do so. CRP No. 05 of 2021 stands disposed as withdrawn.