(1.) After hearing this matter for two days, Mr. Tempo Gyatso Bhutia, learned counsel for the petitioners now seeks to withdraw Crl. M.C. No.02 of 2021. Permitted to do so. The petition stands dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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