(1.) Learned Counsel for the Petitioner seeks to withdraw the instant petition.
(2.) Learned Government Advocate for the State-Respondents present on advance Notice, does not oppose the prayer.
(3.) Considered.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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