(1.) Learned Counsel for the Petitioners seeks to withdraw the Petition with liberty to file afresh.
(2.) Considered and ordered accordingly.
(3.) CRP No.03 of 2021 stands disposed of as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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