(1.) After hearing Learned Counsel for the Petitioner and duly considering the matter, this Writ Petition deserves to be and is dismissed in limine.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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