LAWS(SIK)-2021-8-8

SANDHYA BASNETT Vs. SAGAR RAI

Decided On August 09, 2021
Sandhya Basnett Appellant
V/S
Sagar Rai Respondents

JUDGEMENT

(1.) Learned Senior Counsel for the Appellant seeks to withdraw the Appeal with liberty to file afresh.

(2.) Considered and ordered accordingly.

(3.) Mat.App. stands disposed of as withdrawn.