(1.) After arguing at length, learned Counsel appearing on behalf of the petitioner does not want to press this petition filed on 27.05.2019 under Section 482 of CrPC.
(2.) Accordingly, this petition is dismissed as not pressed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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