LAWS(SIK)-2021-3-20

DILLI RAM SHARMA Vs. STATE OF SIKKIM

Decided On March 26, 2021
Dilli Ram Sharma Appellant
V/S
STATE OF SIKKIM Respondents

JUDGEMENT

(1.) Learned Counsel Mr. Tarun Choudhary seeks to withdraw the application in terms of instructions received by him from the Applicant.

(2.) Not opposed.

(3.) Considered. Ordered accordingly.