LAWS(SIK)-2021-10-5

CENTRAL REFERRAL HOSPITAL, MANIPAL Vs. MANI KUMAR SUBBA

Decided On October 08, 2021
Central Referral Hospital, Manipal Appellant
V/S
MANI KUMAR SUBBA Respondents

JUDGEMENT

(1.) The Petitioner herein, by filing the instant Petition, seeks correction of the typographical error which has occurred in the Order of this Court, dtd. 15/9/2021, in W.P. (PIL) No.08 of 2020, wherein at Paragraph 7, the price of RAT Testing for Covid 19 has been reflected as "Rs.300.00" instead of "Rs.350.00."

(2.) The sum reflected as "Rs.300.00" shall be read as "Rs.350.00" in Paragraph 7 of the Order, dtd. 15/9/2021, in W.P. (PIL) No.08 of 2020.

(3.) C.M.C. No.05 of 2021 accordingly stands disposed of.