LAWS(SIK)-2020-10-21

BIR BAHADUR LIMBOO Vs. STATE OF SIKKIM

Decided On October 16, 2020
Bir Bahadur Limboo Appellant
V/S
STATE OF SIKKIM Respondents

JUDGEMENT

(1.) Heard Mr. Gulshan Lama, learned Legal Aid Counsel for the appellant. Also heard Mr. S. K. Chettri, learned Asstt. Public Prosecutor for the respondent.

(2.) After considerable hearing had taken place, Mr. Chettri prays for some time to look into certain aspects of the matter.

(3.) Registry will list the case on 23.10.2020 as a part-heard case.