(1.) Learned Senior Counsel for the Petitioner submits that the Petitioner who is present in the Courtroom seeks to withdraw the instant petition.
(2.) Prayer for withdrawal is not opposed.
(3.) Considered and ordered accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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