LAWS(SIK)-2010-8-3

ASHISH KUMAR JHA Vs. STATE OF SIKKIM

Decided On August 17, 2010
ASHISH KUMAR JHA Appellant
V/S
STATE OF SIKKIM Respondents

JUDGEMENT

(1.) THE petitioner was employed as an X-Ray Assistant Technician in various capacities in the District Government Hospital, Namchi, of course with break in service as hereunder:

(2.) THIS offer is subject to the terms and conditions of contract employment as per the advertisement calling for applications dated ________and the conditions and terms in the Agreement of appointment to be entered into.

(3.) THE department will give you a posting order after the agreement is concluded. Sd/- DEPUTY SECRETARY (ADM.) DEPARTMENT OF HEALTH & F.W. GOVERNMENT OF SIKKIM "