SARYU PASWAN Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. R.S. Mazumdar, learned senior counsel appearing on behalf of the petitioner along with Mrs. Jasvinder Mazumdar, Advocate and Mr. Nishant Kumar Roy, Advocate.

(2.) Heard Mr. A.K. Sahani, counsel appearing on behalf of the opposite party no. 2.

(3.) Nobody appears on behalf of the State.